Constitution of India( Supplement): The Constituion (77th to 83rd Amendment) Acts
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dc.collection Book
dc.contributor.author India. Parliament. Lok Sabha Secretariat
dc.date.accessioned 2024-11-14T07:29:41Z
dc.date.available 2024-11-14T07:29:41Z
dc.date.issued 2000
dc.description.abstract This book discuss about the brief description of 77th to 83rd Amendment Act. It contains the Clauses of the Amendment of the Ninth Schedule Amendment of Article 16 334 335 269 and 243M.
dc.description.section Publication Unit
dc.format.extent 14
dc.format.printedpages 11p
dc.identifier.source Name of the Section
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/72112
dc.language.iso English
dc.publisher Lok Sabha Secretariat
dc.publisher.place New Delhi
dc.right Public
dc.subject India. Constitution; Amendments
dc.title Constitution of India( Supplement): The Constituion (77th to 83rd Amendment) Acts
dc.title.documentname CONSTITUTION OF INDIA -77 TO 83RD ACTS
dc.type.subtypenonfiction Others
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