Constitution Amendment in India :Supplement
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dc.collection Book
dc.contributor.author India. Parliament. Lok Sabha Secretariat
dc.date.accessioned 2024-10-03T10:50:09Z
dc.date.available 2024-10-03T10:50:09Z
dc.date.issued 1991
dc.description.abstract This Book has been brought out with a view to updating the factual and documentary study on the nature,scope and operation of the Constitutuion amending process in India.
dc.description.currency Rupees
dc.description.price 25
dc.description.section Publication Unit
dc.format.extent 87
dc.format.printedpages iii, 81p
dc.identifier.source Name of the Section
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/30407
dc.language.iso English
dc.publisher Lok Sabha Secretariat
dc.publisher.place New Delhi
dc.right Public
dc.subject Indian Constitution
dc.title Constitution Amendment in India :Supplement
dc.title.documentname CONSTITUTION AMENDMENT IN INDIA 1986 (HINDI)
dc.type.subtypenonfiction Others
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