Notification No.Tr-96-29/49 dated 15th September,1950 issued by the Chief Commissioner,Himachal Pradesh,Amending the Punjab Motor Vehicles Rules,1940
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dc.collection Paper Laid on Table (LTs)
dc.date.accessioned 2024-08-09T10:38:04Z
dc.date.available 2024-08-09T10:38:04Z
dc.date.document 20-12-1950
dc.date.issued 1950
dc.date.laidonthetable 20-12-1950
dc.date.year 1950
dc.description.house Provisional Parliament
dc.description.section Gazettes and Debates
dc.identifier.ltnumber P-125/50
dc.identifier.uri http://10.247.128.26/handle/123456789/1349
dc.language.iso English
dc.pages 10p
dc.received_from Name of the Section
dc.relation.ministry TRANSPORT AND RAILWAYS
dc.right Public
dc.title Notification No.Tr-96-29/49 dated 15th September,1950 issued by the Chief Commissioner,Himachal Pradesh,Amending the Punjab Motor Vehicles Rules,1940
dc.title.documentname PAPERS LAID -NOS.111-127
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