Digest of Legislative and Constitutional Cases v. 46 No.1 (October—December 2008)
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dc.collection Book
dc.contributor.author India. Parliament. Lok Sabha Secretariat
dc.date.accessioned 2024-11-14T04:22:48Z
dc.date.available 2024-11-14T04:22:48Z
dc.date.issued 2009
dc.description.abstract This digest includesSupreme Court and High Court cases and the Article(s) of the Constitution involved in those cases.
dc.description.currency Rupees
dc.description.price 50
dc.description.section Publication Unit
dc.format.extent 54
dc.format.printedpages 48p
dc.identifier.source Name of the Section
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/71745
dc.language.iso English
dc.publisher Lok Sabha Secretariat
dc.publisher.place New Delhi
dc.right Public
dc.subject Constitutional Law Fundamental Rights Union Judiciary
dc.title Digest of Legislative and Constitutional Cases v. 46 No.1 (October—December 2008)
dc.title.documentname DIGEST LEGISLA-MARCH-2009
dc.type.subtypenonfiction Others
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