President's Rule in States and Union Territories
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dc.collection Book
dc.contributor.author India. Parliament. Lok Sabha Secretariat
dc.date.accessioned 2024-09-19T04:44:22Z
dc.date.available 2024-09-19T04:44:22Z
dc.date.issued 2016
dc.description.abstract This book presents some details regarding the Presidential Proclamations issued under Article 356 of the Constitution and under Section 51 of the Government of Union Territories Act,1963.
dc.description.currency Rupees
dc.description.edition 9th ed.
dc.description.price 150
dc.description.section Publication Unit
dc.format.extent 121
dc.format.printedpages x,107p
dc.identifier.source Name of the Section
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/21710
dc.language.iso English
dc.publisher Lok Sabha Secretariat
dc.publisher.place New Delhi
dc.right Public
dc.subject Presidential Government
dc.title President's Rule in States and Union Territories
dc.title.documentname Presidents Rule in States and Union Territories
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