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Document Name
Copyright
Type
Part 2(Other than Questions And Answers)
Subtype
Extent
Subtype Nonfiction
Abstract/Annotation
Title
Acquired Territories (Merger) Bill and Constitution (Ninth Amendment) Bill - Contd.
Title (Hindi)
Title (Transliteration)
Accession Number
Session Number
XII
URI
https://elibrary.sansad.in/handle/123456789/1501266
Call Number
Subject/Keywords
ISO Language
Original
Regional Language
Other Languages
Author
Edition
Year of Publication
20-dec-1960
Publisher
Publisher Place
Series
Pages
Received From
Section
Currency
Price
Remarks
Branch
File Number
item.page.provenance
item.page.coverage.spatial
Date
item.page.date.created
Available Date
17-oct-2025
item.page.identifier.citation
item.page.description.statementofresponsibility
Ministry
item.page.rights.license
RFC 3066 Language
Advisor
Committee Name
Editor
Illustrator
Members
Motisinh Bahadursinh Thakore
Chintamani Panigrahi
Govind Das Jeewan Das Maheshwari
P.R. Ramakrishnan
V. Kashi Ram
M. Abdul Latif
Drohar Shivadin
C. Krishnan Nair
Komarrraju Atchamamba
P. Thanulingam Nadar
Dasaratha Deb
Kesar Kumari Devi
Bali Ram Bhagat
Aurobindo Ghosal
Prabhat Kar
Ashok Ranjitram Mehta
Shankar Deo
Syed Mahmud
Ram Subhag Singh
Mohammad Hifzur Rahman
Birendra Bahadur Singh
Amar Singh Saigal
Keshav Dev Malaviya
S.V. Ramaswamy
T.S. Patil
Naushir Cursetji Bharucha
Raghubar Dayal Misra
Narayan Ganesh Goray
Vijaya Raje
T.T. Krishnamachari
Gurmukh Singh Musafir
D.C. Mallik
Hiralal Shastri
Bibhuti Bhushan Das Gupta
Baishnab Charan Mullick
Pratap Singh Daulta
P.K. Kodiyan
Pramathanath Banerjee
Amjad Ali
Mahendra Nath Singh
Sadhan Ch. Gupta
Radhelal Beharilal Vyas
Tridib Chaudhuri
Hirendra Nath Mukerjee
Jawaharlal Nehru
C.K. Bhattacharyya
Braj Naraian Brajesh
Premjibhai Ranchhoddas Assar
Ajit Singh Sarhadi
Bimal Comar Ghose
Prafulla Chandra Borooah
Surendra Mohanty
Ila Pal Choudhuri
Manjula Devi
Iqbal Singh
A. Krishnaswami
Narayan Ganesh Goray
Anil Kumar Chanda
Mahendra Pratap
Mahavir Tyagi
J.B. Kripalani
Krishan Chandra Sharma
Hukum Singh (Patiala)
Bibhuti Mishra
Govind Ballabh Pant
Atal Bihari Vajpayee
Raghunath Keshav Khadilkar
Braj Raj Singh
Madabhusi Ananthasayanam Ayyangar
Other Contributor
Questioner Name
item.page.coverage.temporal
Creator
Accession Date
17-oct-2025
Answer Date
Assent Date
Copyright Date
Date
Debate Date
Introduction LS
Introduction RS
Laying LS
Laying RS
Notification Date
Passing LS
Passing RS
PM Collection Date
Submission Date
Updated Date
Branch Name
Category
Legislative Council
Organisation
Provenance Description
Publisher Description
Sponsorship
Status
Table of Contents
Description URI
Version
Medium
MIME Type
Bill Number
B Number
CS Number
Flipbook
Gov Doc
GSR Number
ISBN
ISMN
ISSN
Issue Number
Issue Number
Keyword
LAD Number
Lok Sabha Number
02
LT Number
Minister's Name
Notification Number
Other Identifier
Part and Section
Question Number
Question Type
Reference Number
Report Number
Serial Number
SICI
Slug
SO Number
SR Number
Volume
Year
Year of Publication
Year Range
YouTube URL
item.page.language
Legislative Body
item.page.relation.department
Has Part
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Is Based On
Is Format Of
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Relation URI
Relation
Rights Holder
Rights URI
Source URI
Source
Subject Classification
DDC
LCC
LCSH
MeSH
Other Subject
Alternative Title
Bill Type
Debate Type
GOVERNMENT BILLS
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File
Size
Action
5.14 MB
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