Dictionary Of Constitutional And Parliamentary Terms
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dc.collectionBook
dc.contributor.authorIndia. Parliament. Lok Sabha Secretariat
dc.date.accessioned2024-11-14T10:23:38Z
dc.date.available2024-11-14T10:23:38Z
dc.date.issued2005
dc.description.abstractThe book contains concise definitions and descriptions of various Constitutional as well as Parliamentary terms which are in use in Indian Legislatures and Commonwealth Parliaments.
dc.description.currencyRupees
dc.description.editionSecond Edition
dc.description.price300
dc.description.sectionPublication Unit
dc.featured.contenttrue
dc.featured.contenttrue
dc.format.extent515
dc.format.printedpages491p
dc.identifier.sourceName of the Section
dc.identifier.urihttps://elibrary.sansad.in/handle/123456789/73070
dc.language.isoEnglish
dc.publisherLok Sabha Secretariat
dc.publisher.placeNew Delhi
dc.rightPublic
dc.subjectLegislative Terms
dc.titleDictionary Of Constitutional And Parliamentary Terms
dc.title.documentnameDICTIONARY OF CONSTITUTIONAL AND PARLLAMENTARTY TERMS
dc.type.subtypenonfictionOthers
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