Separation of Railway Finance From General Finance
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dc.collection Book
dc.contributor.author India. Parliament. Lok Sabha Secretariat
dc.date.accessioned 2024-11-13T10:04:34Z
dc.date.available 2024-11-13T10:04:34Z
dc.date.issued 2014
dc.description.abstract This brochure briefly provides the background of the evolution of the Convention commonly known as "Separation Convention"which was adopted by a Resolution of the late Legislative Assembly on the 20th September 1924 and of subsequent events leading to appointment of the Convention Committees of 1943 1949 1954196019651968and so on.. recommendations made by them.
dc.description.currency Rupees
dc.description.price 130
dc.description.section Circulation
dc.format.extent 129
dc.format.printedpages 125p
dc.identifier.source Name of the Section
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/70810
dc.language.iso English
dc.publisher Lok Sabha Secretariat
dc.publisher.place New Delhi
dc.right Public
dc.subject Railway
dc.title Separation of Railway Finance From General Finance
dc.title.documentname SEPARATION OF RAILWAY-2014
dc.type.subtypenonfiction Others
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