The Punjab Panchayat Samitis and Zila Parishads Temporary Supersession Second Amendment
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dc.actbillno._sXXXIV-C-1982
dc.billPrivate Member Bill
dc.collectionBills
dc.date.accessioned2024-12-31T08:30:57Z
dc.date.available2024-12-31T08:30:57Z
dc.date.issued1983
dc.houseRajya Sabha
dc.identifier.urihttps://elibrary.sansad.in/handle/123456789/164983
dc.language.isoEnglish
dc.pages30p
dc.passed.date16-12-1983
dc.titleThe Punjab Panchayat Samitis and Zila Parishads Temporary Supersession Second Amendment
dc.title.documentname1
dc.typeBILL
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