Amendment to the Constitution of India
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dc.collection Book
dc.contributor.author India. Parliament. Lok Sabha Secretariat
dc.date.accessioned 2024-10-03T10:50:11Z
dc.date.available 2024-10-03T10:50:11Z
dc.date.issued 1991
dc.description.abstract This supplement is related to the process of amending the Constitution of India published with a view to update the studies based on facts and documents with regard to its nature, scope and functioning.
dc.description.currency Rupees
dc.description.price 20
dc.description.section Publication Unit
dc.format.extent 81
dc.format.printedpages iii,75p.
dc.identifier.source Name of the Section
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/30410
dc.language.iso Hindi
dc.publisher Lok Sabha Sachivalaya
dc.publisher.place New Delhi
dc.right Public
dc.subject Constitutional Amendments;Indian Constitution
dc.title Amendment to the Constitution of India
dc.title.documentname SAWHIDHAN SANSHODHAN SAMPURKORK (HINDI)
dc.title.hindi भारत के सविधान मे संशोधन
dc.title.trs Bharat ke Samvidhan me Sanshodhan
dc.type.subtypenonfiction Others
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