Motion for Adjournment- Contd.: Reported Statement of Attorney General before Supreme Court about Amending Maintenance of Internal Security Act
| dc.contributor.members | Maya Ray | en_US |
| dc.contributor.members | Shankar Rao B. Savant | en_US |
| dc.contributor.members | V.K. Krishna Menon | en_US |
| dc.contributor.members | S.M. Banerjee | en_US |
| dc.contributor.members | Vikram Chand Mahajan | en_US |
| dc.contributor.members | Gurdial Singh Dhillon | en_US |
| dc.contributor.members | A. Durairasu | en_US |
| dc.contributor.members | Ashok Kumar Sen | en_US |
| dc.contributor.members | Mohamed Shafi Qureshi | en_US |
| dc.contributor.members | Shankar Dayal Singh | en_US |
| dc.contributor.members | Shashi Bhushan | en_US |
| dc.contributor.members | Narendra Kumar P. Salve | en_US |
| dc.contributor.members | Kotha Raghuramaiah | en_US |
| dc.contributor.members | Rachakonda Jagannath Rao | en_US |
| dc.contributor.members | Prasannbhai Mehta | en_US |
| dc.contributor.members | Abdul Kader Salebhoy | en_US |
| dc.contributor.members | Era Sezhiyan | en_US |
| dc.contributor.members | Madhu Dandavate | en_US |
| dc.contributor.members | Krishna Chandra Pant | en_US |
| dc.contributor.members | Mool Chand Daga | en_US |
| dc.contributor.members | Atal Bihari Vajpayee | en_US |
| dc.contributor.members | G. Viswanathan | en_US |
| dc.contributor.members | Murasoli Maran | en_US |
| dc.contributor.members | Shyam Nandan Mishra | en_US |
| dc.contributor.members | Pratap Keshari Deo | en_US |
| dc.contributor.members | Hirendra Nath Mukerjee | en_US |
| dc.contributor.members | Hari Ramchandra Gokhale | en_US |
| dc.contributor.members | Jyotirmoy Bosu | en_US |
| dc.contributor.members | Gilbert G. Swell | en_US |
| dc.date.accessioned | 2025-01-30T09:46:13Z | |
| dc.date.available | 2025-01-30T09:46:13Z | |
| dc.date.issued | 1973-04-02 | |
| dc.identifier.keyword | Statement of Attorney General, The Maintenance of Internal Security Act, Adjournment Motion | en_US |
| dc.identifier.loksabhanumber | 05 | en_US |
| dc.identifier.sessionnumber | VII | en_US |
| dc.identifier.uri | https://elibrary.sansad.in/handle/123456789/514002 | |
| dc.language.iso | English | en_US |
| dc.title | Motion for Adjournment- Contd.: Reported Statement of Attorney General before Supreme Court about Amending Maintenance of Internal Security Act | en_US |
| dc.type | Part 2(Other than Questions And Answers) | en_US |
| dc.type.debate | ADJOURNMENT MOTION | en_US |
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