Eleventh Report on the Question of Privilege raised by N.K.P. Salve, regarding the Notice Served on the former Speaker, Shri N. Sanjiva Reddy, and four other members of Lok Sabha, requiring them to appear before the High Court of Delhi, in connection with a Suit for Damages.
dc.contributor.committeenameCommittee of Privileges
dc.date.accessioned2025-01-24T01:30:48Z
dc.date.available2025-01-24T01:30:48Z
dc.date.issued1970-08-12
dc.date.year1970
dc.identifier.loksabhanumber04
dc.identifier.reportnumber11
dc.identifier.urihttps://elibrary.sansad.in/handle/123456789/178531
dc.language.isoEnglish
dc.titleEleventh Report on the Question of Privilege raised by N.K.P. Salve, regarding the Notice Served on the former Speaker, Shri N. Sanjiva Reddy, and four other members of Lok Sabha, requiring them to appear before the High Court of Delhi, in connection with a Suit for Damages.
dc.typeOther Parliamentary Standing Committees
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