Further discussion on the motion for consideration of the Railway Property (Unlawful Possession) Amendment Bill, 2011, as passed by Rajya Sabha.
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dc.contributor.members Kamal Kishor
dc.contributor.members Tarun Mandal
dc.contributor.members K.H. Muniyappa
dc.date 2012-05-18
dc.date.accessioned 2025-01-30T14:10:10Z
dc.date.available 2025-01-30T14:10:10Z
dc.identifier.keyword Land Encroachment
dc.identifier.keyword Public Private Partnership (PPP)
dc.identifier.keyword Railway Property
dc.identifier.keyword Railway Protection Force (RPF)
dc.identifier.keyword Recruitment
dc.identifier.keyword Rehabilitation
dc.identifier.loksabhanumber 15
dc.identifier.sessionnumber X
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/564492
dc.title Further discussion on the motion for consideration of the Railway Property (Unlawful Possession) Amendment Bill, 2011, as passed by Rajya Sabha.
dc.type Part 2(Other than Questions And Answers)
dc.type.debate GOVERNMENT BILLS
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