Constitution of India: Suppliment Constitution (73rd to 83rd amendment) Acts
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dc.collection Book
dc.contributor.author India. Parliament. Lok Sabha Secretariat
dc.date.accessioned 2024-11-14T07:29:41Z
dc.date.available 2024-11-14T07:29:41Z
dc.date.issued 2000
dc.description.abstract This book can be used as a supplement to the 1993 edition of the Constitution of India
dc.description.section Publication Unit
dc.format.extent 41
dc.format.printedpages 38p
dc.identifier.source Name of the Section
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/72113
dc.language.iso English
dc.publisher.place New Delhi
dc.right Public
dc.subject Constitutional Law; Amendments
dc.title Constitution of India: Suppliment Constitution (73rd to 83rd amendment) Acts
dc.title.documentname CONSTITUTION OF INDIA -73 TO 83RD ACTS
dc.type.subtypenonfiction Others
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