S.R.O.395 Regarding Rules Made By The Chief Commissioner,Ajmer, The Ajmer Tenancy and Land Records Act, 1950 (XLII of 1950),
dc.collection Paper Laid on Table (LTs)
dc.date.accessioned 2024-08-09T10:38:01Z
dc.date.available 2024-08-09T10:38:01Z
dc.date.document 16-11-1950
dc.date.issued 1950
dc.date.laidonthetable 16-11-1950
dc.date.year 1950
dc.description.house Provisional Parliament
dc.description.section Gazettes and Debates
dc.identifier.ltnumber P-111/50
dc.identifier.uri http://10.247.128.26/handle/123456789/1343
dc.language.iso English
dc.pages 40p
dc.received_from Name of the Section
dc.relation.ministry Agriculture
dc.right Public
dc.title S.R.O.395 Regarding Rules Made By The Chief Commissioner,Ajmer, The Ajmer Tenancy and Land Records Act, 1950 (XLII of 1950),
dc.title.documentname PAPERS LAID -NOS.111-127
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