Third Report of Her Majestys Commissioners Appointed to Consider the Reform of the Judicial Establishments Judicial Procedure and Laws of India
dc.category Central Report(RC)
dc.collection Reports
dc.date.accessioned 2024-11-12T09:44:19Z
dc.date.available 2024-11-12T09:44:19Z
dc.date.issued 1856
dc.description.frequency Other
dc.format.printedpages 160p
dc.identifier.accessionnumber OR 58
dc.identifier.callno 347.9(54)R P239 A
dc.identifier.reportnumber Third Report
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/67000
dc.language.iso English
dc.publisher George Edward Eyre and William SpottiswoodeT
dc.right Public
dc.subject Judicial Establishments Judicial Procedure and Laws
dc.title Third Report of Her Majestys Commissioners Appointed to Consider the Reform of the Judicial Establishments Judicial Procedure and Laws of India
dc.title.documentname OR 58
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