Abolish the Punishment of Death for Offence under the Indian Penal Code
dc.actbillno._sDec-29
dc.billGovernment Bill
dc.collectionBills
dc.date.accessioned2024-12-27T06:30:30Z
dc.date.available2024-12-27T06:30:30Z
dc.date.issued1929
dc.identifier.urihttps://elibrary.sansad.in/handle/123456789/159842
dc.language.isoEnglish
dc.pages3p
dc.titleAbolish the Punishment of Death for Offence under the Indian Penal Code
dc.title.documentname3952
dc.typeBILL
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