Incorporation in the Rules of Procedure and Conduct of Business in Lok Sabha of the rules regarding constitution of a Committee on Ethics, its functions and procedure to be followed by the Committee and procedure for making ethics complaints.
dc.contributor.committeename | Committee on Ethics | |
dc.date.accessioned | 2025-01-24T05:56:35Z | |
dc.date.available | 2025-01-24T05:56:35Z | |
dc.date.issued | 2011-02-24 | |
dc.date.year | 2011 | |
dc.identifier.loksabhanumber | 15 | |
dc.identifier.reportnumber | 1 | |
dc.identifier.uri | https://elibrary.sansad.in/handle/123456789/182528 | |
dc.title | Incorporation in the Rules of Procedure and Conduct of Business in Lok Sabha of the rules regarding constitution of a Committee on Ethics, its functions and procedure to be followed by the Committee and procedure for making ethics complaints. | |
dc.type | Other Parliamentary Standing Committees |
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