Third and Final Report Dated the 6th August ,1978 of Shah Commission of Inquiry Set up to Intuits into the Misuse of Authority Excise and Non-Proacting Committee During the Emergency (ii) Memorandum of the Action Taken by the Government on Two Above Report and A Statement Explaining Reason for not Laying the Hindi Version of the Report and the Memorandum of Action Taken
dc.collection Paper Laid on Table (LTs)
dc.date.accessioned 2024-09-19T11:40:11Z
dc.date.available 2024-09-19T11:40:11Z
dc.date.document 31-08-1978
dc.date.issued 1978
dc.date.laidonthetable 31-08-1978
dc.date.year 1978
dc.description.house Lok Sabha
dc.description.section Gazettes and Debates
dc.identifier.loksabhanumberlt 6
dc.identifier.ltnumber LT-2740/78
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/22803
dc.language.iso English
dc.pages 228p
dc.received_from Name of the Section
dc.relation.ministry Law, Justice
dc.right Public
dc.title Third and Final Report Dated the 6th August ,1978 of Shah Commission of Inquiry Set up to Intuits into the Misuse of Authority Excise and Non-Proacting Committee During the Emergency (ii) Memorandum of the Action Taken by the Government on Two Above Report and A Statement Explaining Reason for not Laying the Hindi Version of the Report and the Memorandum of Action Taken
dc.title.documentname PAPERS-LAID-2728-2745-1978
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