Constitution (Forty-fifth Amendment) Bill: Amendment of article 368 (Contd)
dc.contributor.members | Biju Patnaik | en_US |
dc.contributor.members | Janumpally Rameshwar Rao | en_US |
dc.contributor.members | Dhirendranath Basu | en_US |
dc.contributor.members | Ajitsinh Dabhi | en_US |
dc.contributor.members | V.M. Sudheeran | en_US |
dc.contributor.members | Dajiba Desai | en_US |
dc.contributor.members | Prasannbhai Mehta | en_US |
dc.contributor.members | Sushil Kumar Dhara | en_US |
dc.contributor.members | Ravindra Varma | en_US |
dc.contributor.members | C.M. Stephen | en_US |
dc.contributor.members | Chandra Shekhar | en_US |
dc.contributor.members | Ramchandra Kashinath Mhalgi | en_US |
dc.contributor.members | Yuvraj | en_US |
dc.contributor.members | Lakhan Lal Kapoor | en_US |
dc.contributor.members | Ramjee Singh | en_US |
dc.contributor.members | Vinayak Prasad Yadav | en_US |
dc.contributor.members | Shambunath Chaturvedi | en_US |
dc.contributor.members | Bapu Saheb Parulekar | en_US |
dc.contributor.members | Tridib Chaudhuri | en_US |
dc.contributor.members | Shankar Dev | en_US |
dc.contributor.members | Ram Jethmalani | en_US |
dc.contributor.members | Dinendra Nath Bhattacharya | en_US |
dc.contributor.members | Kanwar Lal Gupta | en_US |
dc.contributor.members | Pratap Chandra Chunder | en_US |
dc.contributor.members | Samar Mukherjee | en_US |
dc.contributor.members | Ram Naresh Kushwaha | en_US |
dc.contributor.members | C.N. Visvanathan | en_US |
dc.contributor.members | Hira Lal H.P. Patwary | en_US |
dc.contributor.members | Ugrasen | en_US |
dc.contributor.members | Gulam Mehmood Banatwalla | en_US |
dc.contributor.members | Somnath Chatterjee | en_US |
dc.contributor.members | Amrit Nahata | en_US |
dc.contributor.members | Saugata Roy | en_US |
dc.contributor.members | Shyam Nandan Mishra | en_US |
dc.contributor.members | Pratap Keshari Deo | en_US |
dc.contributor.members | Parvathi Krishnan | en_US |
dc.contributor.members | B.K. Nair | en_US |
dc.contributor.members | Pendekanti Venkatasubbaiah | en_US |
dc.contributor.members | Eduardo Faleiro | en_US |
dc.contributor.members | A. Ashokaraj | en_US |
dc.contributor.members | Shanti Bhushan | en_US |
dc.contributor.members | Chitta Basu | en_US |
dc.contributor.members | G. Narsimha Reddy | en_US |
dc.contributor.members | Baldev Prakash | en_US |
dc.contributor.members | V. Alias Aladi Aruna Arunachalam | en_US |
dc.contributor.members | Ragavalu Mohanarangam | en_US |
dc.contributor.members | Godey Murahari | en_US |
dc.contributor.members | R. Venkataraman | en_US |
dc.contributor.members | Purushottam Ganesh Mavalankar | en_US |
dc.contributor.members | K.S. Hegde | en_US |
dc.contributor.members | Hari Vishnu Kamath | en_US |
dc.contributor.members | Bapu Chandrasen Kamble | en_US |
dc.contributor.members | Hukmdev Narayan Yadav | en_US |
dc.contributor.members | Raj Narain | en_US |
dc.contributor.members | Mrityunjay Prasad | en_US |
dc.contributor.members | M.N. Govindan Nair | en_US |
dc.contributor.members | Laxmi Narayan Nayak | en_US |
dc.contributor.members | Raghavji | en_US |
dc.contributor.members | Anant Devshankar Dave | en_US |
dc.contributor.members | Vayalar Ravi | en_US |
dc.contributor.members | Jyotirmoy Bosu | en_US |
dc.contributor.members | A.K. Roy | en_US |
dc.date | 1978-08-22 | |
dc.date.accessioned | 2025-01-29T19:03:36Z | |
dc.date.available | 2025-01-29T19:03:36Z | |
dc.identifier.keyword | Constitution Amendment | en_US |
dc.identifier.loksabhanumber | 06 | en_US |
dc.identifier.sessionnumber | V | en_US |
dc.identifier.uri | https://elibrary.sansad.in/handle/123456789/400980 | |
dc.language.iso | English | en_US |
dc.title | Constitution (Forty-fifth Amendment) Bill: Amendment of article 368 (Contd) | en_US |
dc.type | Part 2(Other than Questions And Answers) | en_US |
dc.type.debate | GOVERNMENT BILLS | en_US |
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