Amendment in the Constitution of India
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dc.collectionBook
dc.contributor.authorIndia. Parliament. Lok Sabha Secretariat
dc.date.accessioned2024-09-19T04:46:17Z
dc.date.available2024-09-19T04:46:17Z
dc.date.issued1991
dc.description.abstractThis Book explains the process of making amendments in the Constitution of India
dc.description.currencyRupees
dc.description.price20
dc.description.sectionCirculation
dc.format.extent78
dc.format.printedpagesiii,75p
dc.identifier.sourceName of the Section
dc.identifier.urihttps://elibrary.sansad.in/handle/123456789/21742
dc.language.isoHindi
dc.publisherLok Sabha Sachivalya
dc.publisher.placeNew Delhi
dc.rightPublic
dc.subjectIndian Constitution;Amendments
dc.titleAmendment in the Constitution of India
dc.title.documentnameBHARAT KE SANVIDHAN ME SANSHODHAN (HINDI)
dc.title.hindiभारत के संग्बिधन में संशोधन
dc.type.subtypenonfictionOthers
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