S.O. 1610 dt 7.5.1964 Containing Order No. 7 Determining the Delimitation of Parliamentary and Assembly Constituencies in the State of Kerala
Simple item page
dc.collection Paper Laid on Table (LTs)
dc.date.accessioned 2024-12-20T06:38:34Z
dc.date.available 2024-12-20T06:38:34Z
dc.date.document 27-05-1964
dc.date.issued 1964
dc.date.laidonthetable 27-05-1964
dc.description.house Lok Sabha
dc.description.section Gazettes and Debates
dc.identifier.loksabhanumberlt 3
dc.identifier.ltnumber LT-2890/64
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/150982
dc.language.iso English
dc.pages 16p
dc.received_from Name of the Section
dc.relation.ministry Law
dc.right Public
dc.title S.O. 1610 dt 7.5.1964 Containing Order No. 7 Determining the Delimitation of Parliamentary and Assembly Constituencies in the State of Kerala
dc.title.documentname STATEMENTS-LAID-LT2884-2930-1964
Original bundle
 
Showing 1 - 1 of 1
Thumbnail Image
Name:
Size:
7.71 MB
Format:
Adobe Portable Document Format
Description:
\\10.21.207.79\g\Exported\LTS\19-12-2024\13
Collections