1. Infirmities in the Standard of Weights and Measures (Packaged Commodities) Amendment Rules, 2006 (GSR 425-E of 2006) II. Non-Specification of the period of Experience in the Ministry of Tribal Affairs (Junior Investigator) Recruitment Rules, 2009 (GSR 88 of 2009).
Simple item page
dc.contributor.committeename Committee on Subordinate Legislation
dc.date.accessioned 2025-01-24T05:57:06Z
dc.date.available 2025-01-24T05:57:06Z
dc.date.issued 2010-12-02
dc.date.year 2010
dc.identifier.loksabhanumber 15
dc.identifier.reportnumber 14
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/182558
dc.title 1. Infirmities in the Standard of Weights and Measures (Packaged Commodities) Amendment Rules, 2006 (GSR 425-E of 2006) II. Non-Specification of the period of Experience in the Ministry of Tribal Affairs (Junior Investigator) Recruitment Rules, 2009 (GSR 88 of 2009).
dc.type Other Parliamentary Standing Committees
Original bundle
 
Showing 1 - 1 of 1
Thumbnail Image
Name:
Size:
223.04 KB
Format:
Adobe Portable Document Format
Description:
License bundle
 
Showing 1 - 1 of 1
Thumbnail Image
Name:
Size:
1.71 KB
Format:
Item-specific license agreed to upon submission
Description:
Collections