First Report of Committee on Ethics on Incorporation in the Rules of Procedure and Conduct of Business in Lok Sabha the rules regarding constitution of a Committee on Ethics, its functions and procedure to be followed by the Committee and procedure for making ethics complaints
| dc.contributor.committeename | Committee on Ethics | |
| dc.date.accessioned | 2025-01-24T06:22:47Z | |
| dc.date.available | 2025-01-24T06:22:47Z | |
| dc.date.issued | 2006-08-25 | |
| dc.date.year | 2006 | |
| dc.identifier.loksabhanumber | 14 | |
| dc.identifier.reportnumber | 1 | |
| dc.identifier.uri | https://elibrary.sansad.in/handle/123456789/183470 | |
| dc.title | First Report of Committee on Ethics on Incorporation in the Rules of Procedure and Conduct of Business in Lok Sabha the rules regarding constitution of a Committee on Ethics, its functions and procedure to be followed by the Committee and procedure for making ethics complaints | |
| dc.type | Other Parliamentary Standing Committees |
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