Age of Consent Committee, Evidence,v.8 1928-1929 (Oral and Written Statements of Witnesses from Benares and Allahabad,United Provinces)
dc.categoryCentral Report(RC)
dc.collectionReports
dc.contributor.authorMoropant Vishwanath Joshi
dc.contributor.committeenameAge of the Consent Committee
dc.date.accessioned2024-08-13T11:04:42Z
dc.date.available2024-08-13T11:04:42Z
dc.date.issued1929
dc.description.frequencyOthers
dc.description.sectionCirculation
dc.eparlib.chairmanfnMoropant Vishwanath Joshi
dc.format.printedpagesxvi,304p.
dc.identifier.accessionnumber1
dc.identifier.callno301.426 R
dc.identifier.urihttp://10.247.128.26/handle/123456789/2448
dc.language.isoEnglish
dc.publisherCentral Publication Branch
dc.publisher.placeCalcutta
dc.received_fromName of the Section
dc.rightIntranet
dc.subjectMarriage Law;Marriage Age;
dc.titleAge of Consent Committee, Evidence,v.8 1928-1929 (Oral and Written Statements of Witnesses from Benares and Allahabad,United Provinces)
dc.title.documentname1-27-2-2023
Original bundle
Showing 1 - 1 of 1
Loading...
Thumbnail Image
Name:
RP-AGE OF CONSNT.pdf
Size:
78.84 MB
Format:
Adobe Portable Document Format
Description:
W:\Reports\3
Collections