Document Name
Copyright
Cat
Other Parliamentary Standing Committees
Sub Category
No of Pages PDF
Non Fiction chosen
Abstract/Annotation
Title
Incorporation in the Rules of Procedure and Conduct of Business in Lok Sabha of the rules regarding constitution of a Committee on Ethics, its functions and procedure to be followed by the Committee and procedure for making ethics complaints.
Hindi
Transliteration
Accession Number
Call Number
Subject/Keywords
Language
Language Regional
Language Others
Author
Edition
Year of Publication
2014-12-18
Publisher
Place of Publication
Series
Pages
Received From
Section
Currency
Price
Remarks
Branch Name
File Number
Size
Action
16_Ethics_1.pdf
347.18 KB
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