Constitution (Seventy-Third Amendment) Bill (Insertion of new Part IX-A) As Reported by Joint Committee
dc.contributor.membersRasa Singh Rawaten_US
dc.contributor.membersBasudeb Achariaen_US
dc.contributor.membersGhulam Nabi Azaden_US
dc.contributor.membersA. Arunmozhithevanen_US
dc.contributor.membersSrikant Kumar Jenaen_US
dc.contributor.membersSyed Masudal Hossainen_US
dc.contributor.membersNitish Kumaren_US
dc.contributor.membersMani Shankar Aiyaren_US
dc.contributor.membersDevendra Prasad Yadaven_US
dc.contributor.membersSharad Digheen_US
dc.contributor.membersAnil Basuen_US
dc.contributor.membersS. Mallikarjunaiahen_US
dc.contributor.membersSheila Kaulen_US
dc.contributor.membersMohan Singh (Deoria)en_US
dc.date1992-12-01
dc.date.accessioned2025-01-29T12:22:32Z
dc.date.available2025-01-29T12:22:32Z
dc.identifier.keywordJoint Committee on Bill,en_US
dc.identifier.loksabhanumber10en_US
dc.identifier.sessionnumberVen_US
dc.identifier.urihttps://elibrary.sansad.in/handle/123456789/360050
dc.language.isoEnglishen_US
dc.titleConstitution (Seventy-Third Amendment) Bill (Insertion of new Part IX-A) As Reported by Joint Committeeen_US
dc.typePart 2(Other than Questions And Answers)en_US
dc.type.debateGOVERNMENT BILLSen_US
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