S.O 211(E) dt 26/2/88 Issued Under Essential Commodities Act 1955
dc.collectionPaper Laid on Table (LTs)
dc.date.accessioned2025-01-01T11:55:18Z
dc.date.available2025-01-01T11:55:18Z
dc.date.document5/2/1988 12:00:00 AM
dc.date.issued1988
dc.date.laidonthetable5/2/1988 12:00:00 AM
dc.description.houseLok Sabha
dc.description.sectionGazettes and Debates
dc.identifier.loksabhanumberlt8
dc.identifier.ltnumberLT-6049/88 TO 6050/88
dc.identifier.urihttps://elibrary.sansad.in/handle/123456789/165187
dc.language.isoBilingual-(English-Hindi)
dc.pages4p
dc.received_fromName of the Section
dc.relation.ministryFood and Civil Supplies
dc.rightPublic
dc.titleS.O 211(E) dt 26/2/88 Issued Under Essential Commodities Act 1955
dc.title.documentnamePAPERS-LAID-NOS-6045-6052-1988
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