Discussion on the motion for consideration of the Arbitration  and Conciliation (Amendment) Bill, 2018 (Discussion Concluded and Bill Passed).
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dc.contributor.membersA. Anwhar Raajhaa
dc.contributor.membersArvind Ganpat Sawant
dc.contributor.membersGopal Chinayya Shetty
dc.contributor.membersMohammad Salim
dc.contributor.membersP.P. Chaudhary
dc.contributor.membersRavi Shankar Prasad
dc.contributor.membersRavindra Babu Pandula
dc.contributor.membersSaugata Roy
dc.contributor.membersSharad Tripathi
dc.contributor.membersSunil Kumar Jakhar
dc.contributor.membersSushmita Dev
dc.contributor.membersVinod Kumar Boianapalli
dc.date2018-08-10
dc.date.accessioned2025-01-30T05:30:00Z
dc.date.available2025-01-30T05:30:00Z
dc.identifier.loksabhanumber16
dc.identifier.urihttps://elibrary.sansad.in/handle/123456789/469904
dc.titleDiscussion on the motion for consideration of the Arbitration  and Conciliation (Amendment) Bill, 2018 (Discussion Concluded and Bill Passed).
dc.typePart 2(Other than Questions And Answers)
dc.type.debateGOVERNMENT BILLS
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