AMENDMENT IN ENVIRONMENTAL LAWS
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dc.contributor.members A. Arunmozhithevan
dc.contributor.members R.K. Bharathi Mohan
dc.contributor.members Sudheer Gupta
dc.contributor.members Gajanan Chandrakant Kirtikar
dc.contributor.members Shrikant Eknath Shinde
dc.contributor.members Kunwar Haribansh Singh
dc.contributor.members P.K. Shreemathi Teacher
dc.date.accessioned 2025-01-30T07:03:35Z
dc.date.available 2025-01-30T07:03:35Z
dc.date.issued 2015-03-03
dc.identifier.loksabhanumber 16
dc.identifier.questionnumber 1352
dc.identifier.questiontype Unstarred
dc.identifier.sessionnumber IV
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/485906
dc.relation.ministry ENVIRONMENT, FORESTS AND CLIMATE CHANGE
dc.title AMENDMENT IN ENVIRONMENTAL LAWS
dc.type Part 1(Questions And Answers)
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