(1) G.S.R. 286(E) dt 19.03.85 (2) G.S.R. 231 dt 02.03.85 Issued Under Companies Act 1956
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dc.collection Paper Laid on Table (LTs)
dc.date.accessioned 2024-11-27T04:43:40Z
dc.date.available 2024-11-27T04:43:40Z
dc.date.document 30/04/1985
dc.date.issued 1985
dc.date.laidonthetable 30/04/1985
dc.description.house Lok Sabha
dc.description.section Gazettes and Debates
dc.identifier.loksabhanumberlt 8
dc.identifier.ltnumber LT-817/85
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/106142
dc.language.iso Bilingual-(English-Hindi)
dc.pages 3p
dc.received_from Name of the Section
dc.relation.ministry Industry and Company Affairs
dc.right Public
dc.title (1) G.S.R. 286(E) dt 19.03.85 (2) G.S.R. 231 dt 02.03.85 Issued Under Companies Act 1956
dc.title.documentname PAPERS-LAID-NOS-815-827-1985
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