Law Commission of India Sixtieth Report on the General Clauses Act 1897
Simple item page
dc.category Central Report(RC)
dc.collection Reports
dc.contributor.author India. Ministry of Law Justice and Company Affairs
dc.date.accessioned 2024-09-16T12:51:43Z
dc.date.available 2024-09-16T12:51:43Z
dc.date.issued 1897
dc.description.currency Rupees
dc.description.frequency Others
dc.description.price 6.10
dc.description.section Circulation
dc.format.printedpages 118p
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/16691
dc.language.iso English
dc.publisher The Controller of Publications
dc.publisher.place Delhi
dc.received_from Name of the Section
dc.right Public
dc.title Law Commission of India Sixtieth Report on the General Clauses Act 1897
dc.title.documentname LAW-COMMI-REPORTS-60TH-64TH
Original bundle
 
Showing 1 - 1 of 1
Thumbnail Image
Name:
Size:
52.75 MB
Format:
Adobe Portable Document Format
Description:
Y:\Reports\18
Collections