Motion re Report of States Reorganisation Commission-Contd.
| dc.contributor.members | Vishnu Ghanshyam Deshpande | en_US |
| dc.contributor.members | Virendar Kumar Satyawadi | en_US |
| dc.contributor.members | Ranbir Singh Chaudhari | en_US |
| dc.contributor.members | Tek Chand | en_US |
| dc.contributor.members | Nand Lal Sharma | en_US |
| dc.contributor.members | Hem Raj | en_US |
| dc.contributor.members | Anand Chand | en_US |
| dc.contributor.members | Bahadur Singh | en_US |
| dc.contributor.members | Hanumantrao Ganeshrao Vaishnav | en_US |
| dc.contributor.members | Dodda Thimmaiah | en_US |
| dc.contributor.members | K.T. Achuthan | en_US |
| dc.contributor.members | Uttamchand Ramchand H.P. Bogawat | en_US |
| dc.contributor.members | N.R.Muni Swamy | en_US |
| dc.contributor.members | R. Velayudhan | en_US |
| dc.contributor.members | Lanka Sundaram | en_US |
| dc.contributor.members | Sushama Sen | en_US |
| dc.contributor.members | S. Nijalingappa | en_US |
| dc.contributor.members | Raghevendra Srinivas Rao Diwan | en_US |
| dc.contributor.members | Amar Singh Saigal | en_US |
| dc.contributor.members | Umashanker Muljibhai Trivedi | en_US |
| dc.contributor.members | Harindranath Chattopadhyaya | en_US |
| dc.contributor.members | Ramananda Tirtha | en_US |
| dc.contributor.members | Bansilal | en_US |
| dc.contributor.members | Sarangadhar Das | en_US |
| dc.contributor.members | Rajendra Narayan Singh Deo | en_US |
| dc.contributor.members | Muhammed Khuda Bukhsh | en_US |
| dc.contributor.members | Thakur Das Bhargava | en_US |
| dc.contributor.members | Ram Narayan Singh | en_US |
| dc.contributor.members | Bijoy Chandra Das | en_US |
| dc.contributor.members | Sitanath Brohomo Chaudhury | en_US |
| dc.contributor.members | Debeswar Sarmah | en_US |
| dc.contributor.members | Atulya Ghosh | en_US |
| dc.contributor.members | Mathura Prasad Mishra | en_US |
| dc.contributor.members | Suresh Chandra Mishra | en_US |
| dc.contributor.members | Bhagwat Jha Azad | en_US |
| dc.contributor.members | Syamnandan Sahaya | en_US |
| dc.contributor.members | N.C. Chatterjee | en_US |
| dc.contributor.members | Taherali Mulla Abdullabhai | en_US |
| dc.contributor.members | P.T. Thanu Pillai | en_US |
| dc.contributor.members | Joachim Alva | en_US |
| dc.contributor.members | Lokenath Mishra | en_US |
| dc.contributor.members | Narhar Vishnu Gadgil | en_US |
| dc.contributor.members | Madabhusi Ananthasayanam Ayyangar | en_US |
| dc.contributor.members | Ravi Narayan Reddi | en_US |
| dc.contributor.members | Feroze Gandhi | en_US |
| dc.contributor.members | M.S. Gurupadaswamy | en_US |
| dc.contributor.members | Kotha Raghuramaiah | en_US |
| dc.contributor.members | Ram Subhag Singh | en_US |
| dc.contributor.members | Sadashiv Kanoji Patil | en_US |
| dc.contributor.members | George Thomas Kottukapally | en_US |
| dc.contributor.members | A. Nesamony | en_US |
| dc.contributor.members | Ganesh Vasudeo Mavalankar | en_US |
| dc.date.accessioned | 2025-01-29T12:54:12Z | |
| dc.date.available | 2025-01-29T12:54:12Z | |
| dc.date.issued | 1955-12-15 | |
| dc.identifier.loksabhanumber | 01 | en_US |
| dc.identifier.sessionnumber | XI | en_US |
| dc.identifier.uri | https://elibrary.sansad.in/handle/123456789/362701 | |
| dc.language.iso | Original | en_US |
| dc.title | Motion re Report of States Reorganisation Commission-Contd. | en_US |
| dc.type | Part 2(Other than Questions And Answers) | en_US |
| dc.type.debate | MOTION TO CONSIDER POLICY OR SITUATION OR STATEMENT OR ANY OTHER MATTER (RULE 342) | en_US |
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