Eighth Report on Question of Privilege Raised by Shri Madhu Limaye, M.P. on 28th November, 1968, and Referred to the Committee by the House on the 20th December, 1968, in regard to his alleged Illegal Arrest and Remand to Judicial Custody at Lakhisarai (Bihar) on the 6th November, 1968.
dc.contributor.committeenameCommittee of Privileges
dc.date.accessioned2025-01-24T01:38:15Z
dc.date.available2025-01-24T01:38:15Z
dc.date.issued1969-08-30
dc.date.year1969
dc.identifier.loksabhanumber04
dc.identifier.reportnumber8
dc.identifier.urihttps://elibrary.sansad.in/handle/123456789/178681
dc.language.isoEnglish
dc.titleEighth Report on Question of Privilege Raised by Shri Madhu Limaye, M.P. on 28th November, 1968, and Referred to the Committee by the House on the 20th December, 1968, in regard to his alleged Illegal Arrest and Remand to Judicial Custody at Lakhisarai (Bihar) on the 6th November, 1968.
dc.typeOther Parliamentary Standing Committees
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