Combined discussion on Statutory Resolution regarding Disapproval of Coal Mines (Special Provisions) Second Ordinance, 2014 (No. 7 of 2014) and Coal Mines (Special Provisions) Bill, 2015 (Discussion not concluded).
dc.contributor.membersA. Arunmozhithevan
dc.contributor.membersPiyush Goyal
dc.contributor.membersRabindra Kumar Jena
dc.contributor.membersMd. Badaruddoza Khan
dc.contributor.membersMurali Mohan Maganti
dc.contributor.membersBhartruhari Mahtab
dc.contributor.membersVincent H. Pala
dc.contributor.membersRavindra Kumar Ray
dc.contributor.membersPonguleti Srinivasa Reddy
dc.contributor.membersTamradhwaj Sahu
dc.contributor.membersArvind Ganpat Sawant
dc.contributor.membersPashupati Nath Singh
dc.date2015-03-03
dc.date.accessioned2025-01-30T03:03:47Z
dc.date.available2025-01-30T03:03:47Z
dc.identifier.keywordCoal Mining
dc.identifier.keywordCompensations
dc.identifier.keywordEconomic Development
dc.identifier.keywordElectricity Tariff
dc.identifier.keywordInfrastructure Development
dc.identifier.keywordLand Acquisition
dc.identifier.keywordLand Ownership
dc.identifier.keywordLaw and Order
dc.identifier.keywordMining Sector
dc.identifier.keywordPower Generation
dc.identifier.keywordPower Projects
dc.identifier.keywordPower Shortage
dc.identifier.keywordPrivate Sector
dc.identifier.keywordPrivatisation
dc.identifier.keywordRoyalties
dc.identifier.loksabhanumber16
dc.identifier.sessionnumberIV
dc.identifier.urihttps://elibrary.sansad.in/handle/123456789/443765
dc.titleCombined discussion on Statutory Resolution regarding Disapproval of Coal Mines (Special Provisions) Second Ordinance, 2014 (No. 7 of 2014) and Coal Mines (Special Provisions) Bill, 2015 (Discussion not concluded).
dc.typePart 2(Other than Questions And Answers)
dc.type.debateSTATUTORY RESOLUTION AND GOVERNMENT BILL
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