Abstract of Cases in Which Tenders for Stores Demanded by The Central Government, Other than the Lowest, Complying With the Technical Description of the Goods Demanded, Were Accepted on The Grounds of Superior Quality,QuickDelivery etc of the Firm
dc.collection Paper Laid on Table (LTs)
dc.date.accessioned 2024-08-09T10:38:05Z
dc.date.available 2024-08-09T10:38:05Z
dc.date.document 22-12-1950
dc.date.issued 1950
dc.date.laidonthetable 22-12-1950
dc.date.year 1950
dc.description.house Provisional Parliament
dc.description.section Gazettes and Debates
dc.format.printedpages 109p
dc.identifier.ltnumber P-128/50
dc.identifier.uri http://10.247.128.26/handle/123456789/1352
dc.language.iso English
dc.received_from Name of the Section
dc.relation.ministry INDUSTRY AND SUPPLY
dc.relation.ministryfn Harekrushna Mahatab
dc.right Public
dc.title Abstract of Cases in Which Tenders for Stores Demanded by The Central Government, Other than the Lowest, Complying With the Technical Description of the Goods Demanded, Were Accepted on The Grounds of Superior Quality,QuickDelivery etc of the Firm
dc.title.documentname PAPERS LAID -NOS.111-127
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