Additional Duties of Excise (Goods of Special Importance) Bill
| dc.contributor.members | Radha Raman | en_US |
| dc.contributor.members | Achaw Singh Laisram | en_US |
| dc.contributor.members | Banarsi Prasad Jhunjhunwala | en_US |
| dc.contributor.members | Sinhasan Singh | en_US |
| dc.contributor.members | Kamalnayan Jamnalal Bajaj | en_US |
| dc.contributor.members | Sadhan Ch. Gupta | en_US |
| dc.contributor.members | Suraj Ratan Fatehchand Damani | en_US |
| dc.contributor.members | H.C. Dasappa | en_US |
| dc.contributor.members | Hukum Singh (Patiala) | en_US |
| dc.contributor.members | A. Krishnaswami | en_US |
| dc.contributor.members | C.R. Basappa | en_US |
| dc.contributor.members | C. Nanjappa | en_US |
| dc.contributor.members | Tayappa Hari Sonavane | en_US |
| dc.contributor.members | Upendranath Barman | en_US |
| dc.contributor.members | T.T. Krishnamachari | en_US |
| dc.contributor.members | Gajadhar Hajarilal Somani | en_US |
| dc.contributor.members | N.R.Muni Swamy | en_US |
| dc.contributor.members | Parvathi Krishnan | en_US |
| dc.contributor.members | Raghunath Keshav Khadilkar | en_US |
| dc.contributor.members | Naushir Cursetji Bharucha | en_US |
| dc.contributor.members | V. Parmeswaran Nayar | en_US |
| dc.contributor.members | Surendra Mohanty | en_US |
| dc.contributor.members | Madabhusi Ananthasayanam Ayyangar | en_US |
| dc.date.accessioned | 2025-01-29T09:27:42Z | |
| dc.date.available | 2025-01-29T09:27:42Z | |
| dc.date.issued | 1957-12-18 | |
| dc.identifier.loksabhanumber | 02 | en_US |
| dc.identifier.sessionnumber | III | en_US |
| dc.identifier.uri | https://elibrary.sansad.in/handle/123456789/343048 | |
| dc.language.iso | Original | en_US |
| dc.title | Additional Duties of Excise (Goods of Special Importance) Bill | en_US |
| dc.type | Part 2(Other than Questions And Answers) | en_US |
| dc.type.debate | GOVERNMENT BILLS | en_US |
Original bundle
1 - 1 of 1
Loading...
- Name:
- Size:
- 1.51 MB
- Format:
- Adobe Portable Document Format
- Description:
Collections

