Council of States Debates
852 publications available
https://elibrary.sansad.in/handle/123456789/28094
The Government of India Act of 1919, that gave effect to the Montague-Chelmsford Reforms, established a bicameral Legislature at the Centre. The Indian Legislature consisted of the Governor-General and the two Houses-the Council of State and the Legislative Assembly. The 852 debates of various sessions of the Council of State held from 1921 to 1946 are being uploaded/migrated here in this collection.
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates
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Historical Debates
Council of States Debates
Council of States Debates