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Tides of Time: Bharat s History through Murals in Parliament
This book lists the 17 sustainable development goals.It also highlights the Central Sector/Centrally-Sponsored Development Schemes and flagship programmes that aim at addressing many of the targets under the SDGs
Sustainable Development Goals (SDGs) and India
This book attempts to capture different aspects of Parliamentary functioning in the country.The photographs included in the publcation not only reflect the beauty and grandeur of the magnificient architecture of the Parliament building but also depict the central role the institution of Parliament plays in the arduous task of nation building.
Parliament of India
This work presents Facts/data and Information pertaining to various sphere of Republic of India like Social Economical Cultural Demographic Science and Technology Political etc. Its kind of ready reference tool gives brief and precise information.
India: Some Facts
This publication encapsulates the various deliberations held in the Conference on the themes of Roles of Legislators in Development Process and Optimum utilization of resources in development.
National Legislators Conference on We for Development(10-11 March 2018):A report
This books focuses on how Parliament can play important role for effective implementation and achievement of Sustainable Development Goals and entlists workshops organized in this regard
Parliamentary Initiatives in Achieving Sustainable Development Goals (March 2017)
This book presents some details regarding the Presidential Proclamations issued under Article 356 of the Constitution and under Section 51 of the Government of Union Territories Act,1963.
President's Rule in States and Union Territories
Bureau of Parliamentary Study and Training (BPST) organises introduction to probationers of All India Service and officers of Government of India and other services time to time.It also organizes programmes lectures seminars and study tours. Faculty members of universities and students from universities collegesschools also visit the bureau to obtain information about the Parliamentary procedures and systems.
Sansadeey Adhyayan Tatha Prashikshan Bureau
This books explains various aspects ranging from Social to Economic Development and how Women Legislators can Contribute in the progress.
National Conference of Women Legislators "Women Legislators : Building Resurgent India" (5-6 March 2016 New Delhi)
Bureau of Parliamentary Studies and Training (BPST) develops quality among Members of Parliament and parliamentary officials related to capacity building orientation and training. Ever since its inception the Bureau has been organizing a number of capacity building programmes for members of Parliament and State Legislatures and parliamentary and State Legislature Secretariat officials.
Bureau of Parliamentary Studies and Traning
This work presnets facts and information pertaining to various sphere like Social Economic Cultural Demographic Science and Technology Politics etc. with regard to India.Its kind of ready reference tool covering above information briefly and precisely. It was brought out during the time of Shri Anoop Mishra (SG Lok Sabha).
India: Some Facts
This publication titled Presidential Ordinances 1950—2014 presents relevant data and information in regard to the Ordinances promulgated by the President from 1950-2014. Among other things, it enumerates the dates of commencement and termination of the sessions of Parliament, the dates of laying the Ordinances on the Table of the Houses of Parliament and the dates of assent by the President to the Bills replacing the Ordinances.
Presidential Ordinances 1950-2014
Constitution of India Commitment to Background Note
This book includes the various initiatives,policies and plans envisaged by Governments over a period of time ( January 1950- February 2015)
Presidential Addresses to Parliament
This brochure briefly provides the background of the evolution of the Convention commonly known as "Separation Convention"which was adopted by a Resolution of the late Legislative Assembly on the 20th September 1924 and of subsequent events leading to appointment of the Convention Committees of 1943 1949 1954196019651968and so on.. recommendations made by them.
Separation of Railway Finance From General Finance
The Committee of Privileges (Tenth Lok Sabha) in their First Report recommended that all the instructions/guidelines issued by the Government regarding dealings between Administration and Members of Parliament be published at one place and circulated to the Members of Parliament for their information.This brochure has since been updated incorporating therein all subsequent guidelines/instructions issued by the Union Government either suo motu or at the instance of the Speaker Lok Sabha/Committee of Privileges Lok Sabha. Ministry of Personnel Public Grievances and Pensions (Department of Personnel and Training).
Official Dealings Between the Administration and Members of Parliament and State Legislatures ( Instructions/guidelines issued by the Government of India)
This publication presents a holistic picture of the evolution of the economic,financial and monetary architecture of the Indian economy over the past six decades.It also gives an illuminating insight into the conduct of various economic and budgetary policies and programmes of the Government of India
Finance Ministers Budget Speeches, 1947-2011,Volume III
This book gives Overview of Conference of SAARC Speakers from its genesis to discussion
A Report of Fifth Conference of The Association of SAARC Speakers and Parliamentarians New Delhi 9-12 July 2011
Finance Minister Budget speeches 1947-2011
The Lok Sabha publication contains the Legislative and Constitutional Cases.