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Other Parliamentary Standing Committees
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Non Fiction chosen
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1)Statement showing the action taken by the Government on therecommendations of the Third Report of the Committee (13th Lok Sabha)2)Chronological History of finalising CWC Rules as per provisionsunder the Wakf Act, 1995. 3)Extracts from the Minutes of the Ninth sitting held on 4 May, 2005.4)Analysis of the Action Taken by Government in the Recommendations contained in 3rd Report (13th Lok Sabha)
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2005-05-12
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