1)Statement showing the action taken by the Government on therecommendations of the Third Report of the Committee (13th Lok Sabha)2)Chronological History of finalising CWC Rules as per provisionsunder the Wakf Act, 1995. 3)Extracts from the Minutes of the Ninth sitting held on 4 May, 2005.4)Analysis of the Action Taken by Government in the Recommendations contained in 3rd Report (13th Lok Sabha)
dc.contributor.committeename Committee on Subordinate Legislation
dc.date.accessioned 2025-01-24T06:28:54Z
dc.date.available 2025-01-24T06:28:54Z
dc.date.issued 2005-05-12
dc.date.year 2005
dc.identifier.loksabhanumber 14
dc.identifier.reportnumber 6
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/183744
dc.title 1)Statement showing the action taken by the Government on therecommendations of the Third Report of the Committee (13th Lok Sabha)2)Chronological History of finalising CWC Rules as per provisionsunder the Wakf Act, 1995. 3)Extracts from the Minutes of the Ninth sitting held on 4 May, 2005.4)Analysis of the Action Taken by Government in the Recommendations contained in 3rd Report (13th Lok Sabha)
dc.type Other Parliamentary Standing Committees
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