Document Name
PARTY WHIPS PARLIAMENT-1988
Copyright
Public
Cat
Sub Category
No of Pages PDF
61
Non Fiction chosen
Others
Abstract/Annotation
This paper seeks to narrate the sequence of events pertaining to the privilege issue and in that context deals at some length with the role position and authority of party whips. The various types of whips issued in India and the U.K. have been explained with the help of actual examples.
Title
Party Whips Parliamentary Privilege and Anti-Defection Law (Monograph Series)
Hindi
Transliteration
Accession Number
Call Number
Subject/Keywords
Anti-Defection Law Parliamentary Privileges
Language
English
Language Regional
Language Others
Author
Subhash C. Kashyap
Edition
Year of Publication
1988
Publisher
Lok Sabha Secretariat
Place of Publication
New Delhi
Series
16
Pages
55p
Received From
Name of the Section
Section
Publication Unit
Currency
Rupees
Price
20
Remarks
Branch Name
File Number
Size
Action
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