Party Whips Parliamentary Privilege and Anti-Defection Law (Monograph Series)
dc.collection Book
dc.contributor.author Subhash C. Kashyap
dc.date.accessioned 2024-11-14T04:22:53Z
dc.date.available 2024-11-14T04:22:53Z
dc.date.issued 1988
dc.description.abstract This paper seeks to narrate the sequence of events pertaining to the privilege issue and in that context deals at some length with the role position and authority of party whips. The various types of whips issued in India and the U.K. have been explained with the help of actual examples.
dc.description.currency Rupees
dc.description.price 20
dc.description.section Publication Unit
dc.format.extent 61
dc.format.printedpages 55p
dc.identifier.source Name of the Section
dc.identifier.uri https://elibrary.sansad.in/handle/123456789/71757
dc.language.iso English
dc.publisher Lok Sabha Secretariat
dc.publisher.place New Delhi
dc.relation.ispartofseries 16
dc.right Public
dc.subject Anti-Defection Law Parliamentary Privileges
dc.title Party Whips Parliamentary Privilege and Anti-Defection Law (Monograph Series)
dc.title.documentname PARTY WHIPS PARLIAMENT-1988
dc.type.subtypenonfiction Others
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